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T.Padmavathi vs P. Madan Mohan
2022 Latest Caselaw 5385 Tel

Citation : 2022 Latest Caselaw 5385 Tel
Judgement Date : 27 October, 2022

Telangana High Court

T.Padmavathi vs P. Madan Mohan on 27 October, 2022

Bench: P.Sree Sudha

         HONOURABLE SMT. JUSTICE P. SREE SUDHA

                        A.S. No.3434 of 2003

JUDGMENT :

Both the counsels are present.

2. Learned counsel for the appellant stated that the sole

appellant died and there are no instructions.

3. In view of the above, the appeal is dismissed as abated. There

shall be no order as to costs.

4. As a sequel, miscellaneous applications pending, if any, shall

stand closed.

________________________

JUSTICE P. SREE SUDHA

Date:27.10.2022.

prat HONOURABLE SMT. JUSTICE P. SREE SUDHA

A.S. No.3434 of 2003

Date:27.10.2022.

prat 09-06-2022

ISL HONOURABLE SMT. JUSTICE P. SREE SUDHA CIVIL REVISION PETITION No. 2139 OF 2021

RESULT: DISMISSED. NO COSTS Circulation No.

Date: 09-06-2022

Court Master : ISL

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