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M/S Amsri Constructions Private ... vs D. Mallamma, R.R.Dist. 5 Others
2022 Latest Caselaw 5233 Tel

Citation : 2022 Latest Caselaw 5233 Tel
Judgement Date : 20 October, 2022

Telangana High Court
M/S Amsri Constructions Private ... vs D. Mallamma, R.R.Dist. 5 Others on 20 October, 2022
Bench: T.Vinod Kumar, Pulla Karthik
                   THE HON'BLE SRI JUSTICE T. VINOD KUMAR

AND THE HON'BLE SRI JUSTICE PULLA KARTHIK

OSA No.9 of 2015

JUDGMENT:(per Hon'ble Sri Justice T.Vinod Kumar)

Learned counsel for the appellant seeks permission of the Court to withdraw the

OSA, since C.P.No.109 of 2014, from which the present OSA arises, itself is withdrawn.

2. Granting permission as sought for, the OSA is dismissed as withdrawn. Pending

miscellaneous petitions, if any, shall stand closed in the light of this final order. No order as

to costs.

__________________ T. VINOD KUMAR, J

Date:20.10.2022 _________________ PULLA KARTHIK, J GJ

THE HON'BLE SRI JUSTICE T. VINOD KUMAR AND THE HON'BLE SRI JUSTICE PULLA KARTHIK

OSA No.9 of 2015 (per Hon'ble Sri Justice T.Vinod Kumar)

20.10.2022

GJ

 
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