Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

V.Brahmachari, Died Per Lrs 2 To 7 ... vs K.Shankaraiah, R.R Dist 7 Others
2022 Latest Caselaw 5210 Tel

Citation : 2022 Latest Caselaw 5210 Tel
Judgement Date : 19 October, 2022

Telangana High Court
V.Brahmachari, Died Per Lrs 2 To 7 ... vs K.Shankaraiah, R.R Dist 7 Others on 19 October, 2022
Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy
  IN THE HIGH COURT OF JUDICATURE, ANDHRA PRADESH
                       AT HYDERABAD
             (Special Original Jurisdiction)
                           PRESENT
     THE HON'BLE THE CHIEF JUSTICE SRI KALYAN JYOTI
                          SENGUPTA
                              AND
         THE HON'BLE SRI JUSTICE SANJAY KUMAR



                WRIT APPEAL NO.1109 OF 2008

                       DATED: 15-04-2014


Between:

V. Brahmachari and another                  ... Appellants

                             And




K. Shankaraiah and others                  ... Respondents

THE HON'BLE THE CHIEF JUSTICE SRI KALYAN JYOTI SENGUPTA AND THE HON'BLE SRI JUSTICE SANJAY KUMAR

WRIT APPEAL NO.1109 OF 2008

JUDGMENT: (per the Hon'ble the Chief Justice Sri Kalyan Jyoti Sengupta)

None appears for the appellants. The writ appeal is accordingly

dismissed for default. No order as to costs.

______________________ K.J. SENGUPTA, CJ

_____________________ SANJAY KUMAR, J 15-04-2014 Svv

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter