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N.Md. Zaheer vs The Government Of Andhra Pradesh, ...
2022 Latest Caselaw 5208 Tel

Citation : 2022 Latest Caselaw 5208 Tel
Judgement Date : 19 October, 2022

Telangana High Court

N.Md. Zaheer vs The Government Of Andhra Pradesh, ... on 19 October, 2022

Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy

           THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN

AND THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY W.A.No. 410 of 2009 JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)

Heard Ms. N.Shoba, learned counsel for the appellant and

Mr. H.Venugopal, learned Government Pleader for Industries and

Commerce.

Learned counsel for the appellant submits that the appeal has

become infructuous.

In view of above, this writ appeal is dismissed as infructuous.

No costs.

As a sequel, miscellaneous petitions, pending if any, stand

dismissed.

__________________ UJJAL BHUYAN, CJ

_______________________ C.V.BHASKAR REDDY, J Date: 19.10.2022 LUR/MYK ::2::

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