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P.Narender Reddy vs P.Archana Reddy
2022 Latest Caselaw 5204 Tel

Citation : 2022 Latest Caselaw 5204 Tel
Judgement Date : 19 October, 2022

Telangana High Court

P.Narender Reddy vs P.Archana Reddy on 19 October, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

FAMILY COURT APPEAL No.132 OF 2010

JUDGMENT: (Per Hon'ble Dr.SA,J)

No representation for both sides. On last occasion also,

there was no representation on behalf of the appellant. It

appears that the appellant has no interest to pursue the

appeal.

2. Under these circumstances, the Family Court Appeal is

dismissed for default.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

_______________________ NAGESH BHEEMAPAKA, J Date: 19.10.2022 scs

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