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Smt U Parvathi, Hyderabad 5 Others vs Smt K Laxmi Bai, Hyderabad 12 ...
2022 Latest Caselaw 5172 Tel

Citation : 2022 Latest Caselaw 5172 Tel
Judgement Date : 18 October, 2022

Telangana High Court

Smt U Parvathi, Hyderabad 5 Others vs Smt K Laxmi Bai, Hyderabad 12 ... on 18 October, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL Nos.699 & 704 of 2017

COMMON JUDGMENT: (Per Hon'ble Dr. Justice Shameem Akther)

Learned counsel for the appellants would submit that the

parties have compromised the subject matter of the appeals and

seeks permission of this Court to withdraw the appeals. Learned

counsel for the appellants filed letters, dated 11.10.2022 before

the Registry to that effect.

2. Permission is accorded.

3. Accordingly, the Civil Miscellaneous Appeals are dismissed

as withdrawn.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

_______________________ NAGESH BHEEMAPAKA, J Date: 18.10.2022 ssp

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