Citation : 2022 Latest Caselaw 5160 Tel
Judgement Date : 17 October, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
CIVIL MISCELLANEOUS APPEAL No.3759 OF 2004
JUDGMENT: (Per Hon'ble Dr.SA,J)
No representation for both sides.
2. The appeal is of the year 2004. It appears that the
appellant has no interest to pursue the appeal.
3. Under these circumstances, the appeal is dismissed for
default.
Miscellaneous Petitions, if any, pending in this appeal
shall stand closed. There shall be no order as to costs.
_______________________ Dr. SHAMEEM AKTHER, J
_______________________ NAGESH BHEEMAPAKA, J Date: 17.10.2022 MD
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