Muppidi Buchiramulu vs Kodamanchi Uppalaiah
2022 Latest Caselaw 5136 Tel

Citation : 2022 Latest Caselaw 5136 Tel
Judgement Date : 14 October, 2022

Telangana High Court

Muppidi Buchiramulu vs Kodamanchi Uppalaiah on 14 October, 2022

Bench: T.Vinod Kumar

          THE HON'BLE SRI JUSTICE T. VINOD KUMAR

       Civil Revision Petition Nos.2174 and 2177 of 2022

COMMONO ORDER:

      Learned counsel for the petitioner in both the matters submits

that the learned Principal Senior Civil Judge, Hanamkonda, had

pronounced the judgment in O.S.No.514 of 2013, today, i.e.

14.10.2022

, and thus, these civil revision petitions, filed aggrieved by

the common order dt.02.09.2022, passed in I.A.Nos.551 and 552 of

2022 in O.S.No.514 of 2013, have become infructuous.

2. Recording the above said submission, the Civil Revision Petitions

are closed. No order as to costs.

3. Consequently, miscellaneous petitions pending, if any, shall

stand closed.

_________________ T. VINOD KUMAR, J Date:14.10.2022

THE HON'BLE SRI JUSTICE T. VINOD KUMAR

Civil Revision Petition Nos.2174 and 2177 of 2022

14.10.2022

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