M/S Krishna Rerolling Mills vs The Commissioner Of Commercial ...
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                THE HON'BLE SRI JUSTICE T. VINOD KUMAR

AND THE HON'BLE SRI JUSTICE PULLA KARTHIK

Spl.A.No.25 of 2004

JUDGMENT:(per Hon'ble Sri Justice T.Vinod Kumar)

Learned counsel for the appellant seeks permission of the Court to withdraw

the Special Appeal.

2. Granting permission as sought for, the Special Appeal is dismissed as

withdrawn. Pending miscellaneous petitions, if any, shall stand closed in the light of

this final order. No order as to costs.

__________________ T. VINOD KUMAR, J

Date:13.10.2022 _________________ PULLA KARTHIK, J GJ

THE HON'BLE SRI JUSTICE T. VINOD KUMAR AND THE HON'BLE SRI JUSTICE PULLA KARTHIK

Spl.A.No.25 of 2004 (per Hon'ble Sri Justice T.Vinod Kumar)

13.10.2022

GJ