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V.Revathi D/O Late T.Sambaiah ... vs T.Laxman Goud
2022 Latest Caselaw 5108 Tel

Citation : 2022 Latest Caselaw 5108 Tel
Judgement Date : 13 October, 2022

Telangana High Court

V.Revathi D/O Late T.Sambaiah ... vs T.Laxman Goud on 13 October, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.4806 OF 2004

JUDGMENT: (Per Hon'ble Dr.SA,J)

No representation for the appellants.

2. The appeal is of the year 2004. It appears that the

appellants have no interest to pursue the matter.

3. Under these circumstances, this Civil Miscellaneous

Appeal is dismissed for default.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

_______________________ NAGESH BHEEMAPAKA, J Date: 13.10.2022 ssp

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