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Abdul Khadar vs Secretary To Govt. Of A.P.
2022 Latest Caselaw 5105 Tel

Citation : 2022 Latest Caselaw 5105 Tel
Judgement Date : 13 October, 2022

Telangana High Court

Abdul Khadar vs Secretary To Govt. Of A.P. on 13 October, 2022

Bench: M.Laxman

             THE HON'BLE SRI JUSTICE M.LAXMAN
                      CCCA.No.164 of 2000



JUDGMENT:

The learned counsel for the appellants is not ready and

seeks time on the ground that still she has to obtain

instructions. This appeal is of the year 2000.

In these circumstances, this appeal is dismissed for

non prosecution.

As a sequel, miscellaneous petitions if any shall stand

closed.

______________________

JUSTICE M.LAXMAN

13.10.2022 Dua/Gms

THE HON'BLE SRI JUSTICE M.LAXMAN

CCCA.No.164 of 2000

13.10.2022 Dua/Gms

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