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Vc Md, Apcpdcl, Hyderabad 3 Others vs Director, Shiva Spinning Mills ...
2022 Latest Caselaw 5069 Tel

Citation : 2022 Latest Caselaw 5069 Tel
Judgement Date : 12 October, 2022

Telangana High Court

Vc Md, Apcpdcl, Hyderabad 3 Others vs Director, Shiva Spinning Mills ... on 12 October, 2022

Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy

           THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN

AND THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY W.A.No. 1003 of 2014 JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)

Heard Mr. R.Vinod Reddy, learned counsel for the

appellants.

2. Learned counsel for the appellants fairly submits that cause

of action in the writ appeal no longer survives for adjudication.

3. In view of above, this writ appeal is disposed of as

infructuous. No costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

__________________ UJJAL BHUYAN, CJ

_______________________ C.V.BHASKAR REDDY, J Date: 12.10.2022 LUR/PRAT

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