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Molugu Ram Reddy 3 vs Molugu Suresh Chandra Reddy 32 ...
2022 Latest Caselaw 5063 Tel

Citation : 2022 Latest Caselaw 5063 Tel
Judgement Date : 12 October, 2022

Telangana High Court
Molugu Ram Reddy 3 vs Molugu Suresh Chandra Reddy 32 ... on 12 October, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.3214 OF 2003

JUDGMENT: (Per Hon'ble Dr.SA,J)

Heard both sides. Perused the record.

2. The appellants have already filed A.S.No.2265 of 2003

in relation to the subject matter of the appeal and the same is

pending before this court.

3. The impugned order relates to allowing the application

filed for rejection of plaint. An appeal lies against the

impugned order. In view of the same, the civil miscellaneous

appeal is not maintainable.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed

as not maintainable. There shall be no order as to costs.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

_______________________ NAGESH BHEEMAPAKA, J Date: 12.10.2022 ssp

 
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