Mohammed Hussain And 10 Others vs Sri Serla Pandari
2022 Latest Caselaw 5060 Tel

                   THE HON'BLE SRI JUSTICE T. VINOD KUMAR

AND THE HON'BLE SRI JUSTICE PULLA KARTHIK

OSA No.4 of 2022

JUDGMENT:(per Hon'ble Sri Justice T.Vinod Kumar)

Learned counsel for the appellants seeks permission of the Court to withdraw the

OSA with liberty to pursue the application before the concerned Court.

2. Granting liberty as sought for, the OSA is dismissed as withdrawn. Pending

miscellaneous petitions, if any, shall stand closed in the light of this final order. No order as

to costs.

__________________ T. VINOD KUMAR, J

Date:12.10.2022 _________________ PULLA KARTHIK, J GJ

THE HON'BLE SRI JUSTICE T. VINOD KUMAR AND THE HON'BLE SRI JUSTICE PULLA KARTHIK

OSA No.4 of 2022 (per Hon'ble Sri Justice T.Vinod Kumar)

12.10.2022

GJ