Smt. Seeta Bai Gaddamwar vs Smt. Kalavathi Bai
2022 Latest Caselaw 5031 Tel

Citation : 2022 Latest Caselaw 5031 Tel
Judgement Date : 11 October, 2022

Telangana High Court

Smt. Seeta Bai Gaddamwar vs Smt. Kalavathi Bai on 11 October, 2022

Bench: P.Sree Sudha

         THE HON'BLE SRI JUSTICE N.R.L.NAGESWARA RAO
                             A.S.NO.3330 OF 1992


JUDGMENT:-

         When the matter was called twice on 27-09-2011 and    14-10-

2011, there was no representation on behalf of the appellants and even
today also there is no representation.
     Accordingly, the Appeal Suit is dismissed for non-prosecution. No

costs.


                                         _______________________
                                         N.R.L. NĀGESWARA RĀO,J
20-10-2011

TSNR

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