Reena Rani Sahu vs Ritesh Kumar Sahu
2022 Latest Caselaw 5028 Tel

 THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

                Tr.C.M.P NO.229 of 2022


JUDGMENT:

No representation for the respondent.

2. This Tr.C.M.P.No.229 of 2022 is filed by the

petitioner's wife against the respondent/husband with a

request to transfer O.P.No.81 of 2022 from the Hon'ble

Senior Civil Judge at Bhongir to the Hon'ble Additional

Family Court Judge, City Civil Court at Hyderabad.

3. The respondent herein has filed the said

O.P.81/2022 for divorce against the petitioner herein and it

is pending before the Senior Civil Judge, Bhongir.

4. In the grounds averred by the petitioner, it is stated

that she is unemployee, staying with her parents and

depending upon them. She cannot go to Bhongir to

prosecute the divorce petition. It seems wife has already

filed a complaint before the Inspector of Police, W.P.S.

South Zone, Hyderabad.

5. Therefore, it is very clear that the petitioner wife is

staying at her parent's home at Hyderabad. The

Respondent filed Divorce petition at Bhongir. The petitioner

being lady may not be in a position to go to Bhongir to

contest the said O.P. It involves not only physical strain

but also financial issues.

6. Learned Counsel for the petitioner informed the

Court that petitioner intending to file a maintenance case

for claiming the maintenance. The Respondent husband,

though received notice did not raise any objection.

7. In view of the above, there are grounds to transfer

O.P.No.81 of 2022 from the Senior Civil Judge at Bhongir

to the Additional Family Court Judge, City Civil Court at

Hyderabad.

8. Hence, O.P.No.81 of 2022 is withdrawn from the

Senior Civil Judge at Bhongir and transferred to the

Additional Family Court Judge, City Civil Court at

Hyderabad.

9. Accordingly, Tr.C.M.P.No.229 of 2022 is allowed.

10. As a sequel, pending Miscellaneous Applications, if

any, shall stand closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU

Date: 11.10.2022 DSU/VNS