M.D., A.P.S. Finance Corp., Hyd. ... vs T. Raghavan Iyengar, Hyd.
2022 Latest Caselaw 5024 Tel

        THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                        AND
        THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY


                 WRIT APPEAL No.739 of 2011
JUDGMENT:      (Per the Hon'ble the Chief Justice Ujjal Bhuyan)


      None appears for the parties on call.
      2. This writ appeal has been preferred by the Andhra

Pradesh State Finance Corporation and its official against

the order dated 24.06.2011 passed by the learned Single

Judge      allowing       W.P.No.852             of     2009      filed   by     the

respondent.

3. We find that identical writ appeals being

W.A.Nos.1814 & 1815 of 2008 and 409 of 2009 were

dismissed by a Coordinate Bench of this Court vide

common judgment dated 08.04.2022.

4. That being the position, the present writ appeal

also stands dismissed.

Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.

_____________________________________ UJJAL BHUYAN, CJ

______________________________________ C.V.BHASKAR REDDY, J 11.10.2022 MRM