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P. Shiva Priya Reddy vs The Union Of India
2022 Latest Caselaw 6275 Tel

Citation : 2022 Latest Caselaw 6275 Tel
Judgement Date : 30 November, 2022

Telangana High Court
P. Shiva Priya Reddy vs The Union Of India on 30 November, 2022
Bench: Abhinand Kumar Shavili, Namavarapu Rajeshwar Rao
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                                AND

     THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO



              Writ Petition No.41114 of 2022


ORDER : (Per Hon'ble Justice Abhinand Kumar Shavili)


        When the matter is taken up for hearing, learned

counsel for the petitioners submitted that the issue raised

in the present Writ Petition is squarely covered by a

judgment passed by this Court in Writ Petition No.37114 of

2022 and batch which was disposed of vide order dated

28.11.2022

.

2. In view of above, by following the orders passed by

this Court in Writ Petition No.37114 of 2022 and batch,

dated 28.11.2022, the present Writ Petition also deserves

to be disposed of on similar lines.

3. Accordingly, the Writ Petition is disposed of as above.

No costs.

                                    ::2::                      AKS,J & RRN,J
                                                              wp_41114_2022



4. As a sequel, miscellaneous applications pending if

any in this Writ Petition, shall stand closed.

__________________________________ ABHINAND KUMAR SHAVILI, J

_____________________________________ NAMAVARAPU RAJESHWAR RAO, J

Date : 30.11.2022

Note : The Registry is directed to annex copy of the order dated 28.11.2022 passed in Writ Petition No.37114 of 2022 and batch to the present Writ Petition.

B/o.

Ndr

 
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