Citation : 2022 Latest Caselaw 6258 Tel
Judgement Date : 29 November, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
M.A.C.M.A.No.1908 of 2017
JUDGMENT: (Per Hon'ble Dr.SA,J)
Learned counsel for the appellant seeks permission of this
Court to withdraw the appeal and to that effect, he has filed a
letter, dated 28.11.2022, before the Registry.
2. In view of the submission made by the learned counsel for the
appellant and also in view of the letter, dated 28.11.2022 filed
before the Registry, permission is accorded.
3. Accordingly, the appeal is dismissed as withdrawn. There
shall be no order as to costs.
Miscellaneous Petitions pending, if any, shall stand closed.
______________________ Dr. SHAMEEM AKTHER, J
______________________ NAGESH BHEEMAPAKA, J Date: 29.11.2022 psa/ssp
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