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S. Yellaiah Died Per L.Rs vs The Additional Commissioner
2022 Latest Caselaw 6253 Tel

Citation : 2022 Latest Caselaw 6253 Tel
Judgement Date : 29 November, 2022

Telangana High Court
S. Yellaiah Died Per L.Rs vs The Additional Commissioner on 29 November, 2022
Bench: M.Laxman
                 THE HON'BLE SRI JUSTICE M.LAXMAN
               CITY CIVIL COURT APPEAL.No.37 of 2011



JUDGMENT:

1. When the matter was called on 28.11.2022, there was no

representation for the appellants, as such, this Court directed to list

the matter under the caption "for dismissal" on 29.11.2022. Even

today (29.11.2022), when the matter is called none appeared for both

sides.

2. In view of the above, this City Civil Court Appeal is dismissed for

non prosecution. No costs. Miscellaneous petitions if any shall stand

closed.

______________________ JUSTICE M.LAXMAN

29.11.2022 Dua THE HON'BLE SRI JUSTICE M.LAXMAN

CITY CIVIL COURT APPEAL.No.37 of 2011

29.11.2022 Dua

 
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