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Y.V.Prasanna Kumar vs S.Venkateshwar
2022 Latest Caselaw 6251 Tel

Citation : 2022 Latest Caselaw 6251 Tel
Judgement Date : 29 November, 2022

Telangana High Court

Y.V.Prasanna Kumar vs S.Venkateshwar on 29 November, 2022

Bench: M.Laxman

                 THE HON'BLE SRI JUSTICE M.LAXMAN
               CITY CIVIL COURT APPEAL.No.103 of 2010



JUDGMENT:

1. When the matter was called on 28.11.2022, there was no

representation for the appellants, as such, this Court directed to list

the matter under the caption "for dismissal" on 29.11.2022. Even

today (29.11.2022), when the matter is called, learned counsel for the

appellants is not ready to argue the case.

2. In view of the above, this City Civil Court Appeal is dismissed for

non prosecution. No costs. Miscellaneous petitions if any shall stand

closed.

______________________ JUSTICE M.LAXMAN

29.11.2022 Dua THE HON'BLE SRI JUSTICE M.LAXMAN

CITY CIVIL COURT APPEAL.No.103 of 2010

29.11.2022 Dua

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