Citation : 2022 Latest Caselaw 6247 Tel
Judgement Date : 29 November, 2022
THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND
THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
W.A.No.371 of 2021 & 1372,1373,1374 of 2018
COMMON JUDGMENT: (Per Hon'ble Justice Abhinand Kumar Shavili)
These Writ Appeals are being disposed of by way of
common judgment since the issue raised in these writ
appeals is one and the same.
When the matter is taken up for hearing, learned
counsel for the respondent, had informed the Court that
identical issue is fallen for consideration before the
Division Bench of this Court i.e., W.A.No.459 of 2021 and
the said appeal was dismissed vide orders dated
24.11.2022.
In view of above, by following the orders passed by
this Court in Writ Appeal No.459 of 2021, which was
dismissed by this Court vide order dated 24.11.2022, the
present Writ Appeals also deserve to be dismissed on
similar lines.
::2::
Accordingly, the Writ Appeals are dismissed as above.
No costs.
As a sequel, miscellaneous applications pending if
any in this Writ Petition, shall stand closed.
__________________________________ ABHINAND KUMAR SHAVILI, J
_____________________________________ NAMAVARAPU RAJESHWAR RAO, J
Date : 29.11.2022 Sus/prat Note : The Registry is directed to annex copy of the order dated 24.11.2022 passed in Writ Appeal No.459 of 2021 to the present Writ Appeals.
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