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Merugu Koteswari vs Gaddali Yadagiri 6 Others
2022 Latest Caselaw 6245 Tel

Citation : 2022 Latest Caselaw 6245 Tel
Judgement Date : 29 November, 2022

Telangana High Court

Merugu Koteswari vs Gaddali Yadagiri 6 Others on 29 November, 2022

Bench: Chillakur Sumalatha

     HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA

             CRIMINAL APPEAL No.775 of 2012

ORDER:

Seeking the Court to set aside the judgment rendered

in S.C.No.29 of 2011 by the Court of Special Sessions

Judge for Trial of Cases under SCs and STs (POA) Act-

cum-Additional Sessions Judge, Khammam, dated

30.04.2012, the present Criminal Appeal is filed.

2. Smt. Indraja, learned counsel representing Sri

Ravulapati Sreenivas Rao, learned counsel on record for

the petitioner seeks permission to withdraw the Criminal

Appeal.

3. Permission, as prayed for, is accorded.

4. The Criminal Appeal is dismissed as withdrawn.

5. As a sequel, miscellaneous petitions pending, if any,

shall stand closed.

________________________________________ Dr. JUSTICE CHILLAKUR SUMALATHA

Date: 29.11.2022 sai

HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA

CRIMINAL APPEAL No.775 of 2012

29.11.2022 sai

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