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D.Pushpa vs P.Ramesh Babu Anr
2022 Latest Caselaw 6208 Tel

Citation : 2022 Latest Caselaw 6208 Tel
Judgement Date : 28 November, 2022

Telangana High Court

D.Pushpa vs P.Ramesh Babu Anr on 28 November, 2022

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                APPEAL SUIT No.4350 of 1994

JUDGMENT:

When the matter is taken up for hearing, learned counsel

for the appellant is present and submitted that records are not

available with them. As the records are also not available with

the Court. Therefore, this court is of the considered view that

no purpose would be served in continuing the appeal.

Hence, the Appeal is dismissed for non-prosecution. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

____________________ P. SREE SUDHA, J Date: 28.11.2022 Gms/Prv 2 PSS,J A.S.No.4350 of 1994

THE HON'BLE SMT. JUSTICE P. SREE SUDHA

APPEAL SUIT No.4350 of 1994

28.11.2022

Gms/Prv

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