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C.Hanumantha Rao vs M.Prem Sudhakar Rao
2022 Latest Caselaw 6205 Tel

Citation : 2022 Latest Caselaw 6205 Tel
Judgement Date : 28 November, 2022

Telangana High Court

C.Hanumantha Rao vs M.Prem Sudhakar Rao on 28 November, 2022

Bench: P.Sree Sudha

     THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                APPEAL SUIT No.2833 of 2004

JUDGMENT:

When the matter is taken up for hearing, there is no

representation for the appellant. Learned counsel for the

respondent is present and submitted that the cause in the

Appeal Suit became infructuous.

In view of the above submission, the Appeal Suit is

dismissed as infructuous. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

___________________ P. SREE SUDHA, J

Date: 28.11.2022 Gms/Prv 2 PSS,J A.S.No.2833 of 2014

THE HON'BLE SMT. JUSTICE P. SREE SUDHA

APPEAL SUIT No.2833 of 2004

28.11.2022

Gms/Prv

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