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Rapolu Rangaiah vs Rapolu Ramalingam
2022 Latest Caselaw 6196 Tel

Citation : 2022 Latest Caselaw 6196 Tel
Judgement Date : 28 November, 2022

Telangana High Court
Rapolu Rangaiah vs Rapolu Ramalingam on 28 November, 2022
Bench: A.Santhosh Reddy
     HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

                          S.A.No.323 of 2017

JUDGMENT:

None represented the appellant, in spite of listing the matter

under the caption "for dismissal".

2. Hence, it appears that the appellant is not interested in

prosecuting the matter.

3. Accordingly, the second appeal is dismissed for

non-prosecution.

4. Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

_______________________________ JUSTICE A.SANTHOSH REDDY

Date: 28.11.2022 Yvk

 
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