Citation : 2022 Latest Caselaw 6152 Tel
Judgement Date : 24 November, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
CIVIL MISCELLANEOUS APPEAL No.354 of 2012
JUDGMENT: (Per Hon'ble Dr.SA,J)
Heard. Perused the record.
2. Sri.P.Roy Reddy, learned counsel for the appellant would
submit that the cause in this appeal does not survive for adjudication.
3. Taking on record the said submission, this civil miscellaneous
appeal is dismissed as infructuous.
Miscellaneous petitions, if any, pending in this civil
miscellaneous appeal, shall stand closed. There shall be no order as
to costs.
______________________ Dr. SHAMEEM AKTHER, J
______________________ NAGESH BHEEMAPAKA, J 24th November, 2022 PSA / MD
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