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K. Srinivasa Varada Chary vs The Provisional Liquidator 8 ...
2022 Latest Caselaw 6149 Tel

Citation : 2022 Latest Caselaw 6149 Tel
Judgement Date : 24 November, 2022

Telangana High Court

K. Srinivasa Varada Chary vs The Provisional Liquidator 8 ... on 24 November, 2022

Bench: T.Vinod Kumar, Pulla Karthik

         THE HON'BLE SRI JUSTICE T. VINOD KUMAR

AND THE HON'BLE SRI JUSTICE PULLA KARTHIK

O.S.A. No.49 of 2011

JUDGMENT: (per Hon'ble Sri Justice T.Vinod Kumar)

Despite the matter being listed under the caption "for

dismissal", none appears for the appellant in the morning session

and even in the after noon session, when the matter is passed over.

Therefore, the Appeal is dismissed for non-prosecution. No

costs.

Miscellaneous petitions, if any, pending shall stand closed.

__________________________ JUSTICE T.VINOD KUMAR

____________________ PULLA KARTHIK, J

Date: 24.11.2022 Vsv

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