Jayashri Kambampati vs M/S.Shriram Transport Fiance ...
2022 Latest Caselaw 6147 Tel

Citation : 2022 Latest Caselaw 6147 Tel
Judgement Date : 24 November, 2022

Telangana High Court

Jayashri Kambampati vs M/S.Shriram Transport Fiance ... on 24 November, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                         AND
     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

      CIVIL MISCELLANEOUS APPEAL No.392 of 2022

JUDGMENT: (Per the Hon'ble Dr.SA,J)

      Learned counsel for the appellant would submit that the

appellant and the respondents have settled the subject matter

of the dispute outside the Court and seeks permission of this

Court to withdraw the appeal.

2. Taking the said submission on record, the Civil

Miscellaneous Appeal is dismissed as withdrawn.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

______________________ NAGESH BHEEMAPAKA, J Date: 24.11.2022 ssp

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