M/S.Anup Constructions Private ... vs M/S.G.J. Fernandez Engineers ...
2022 Latest Caselaw 6119 Tel

           THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.100 OF 2007

JUDGMENT: (Per Hon'ble Dr.SA,J)

On 09.11.2022, as there was no representation for both sides, the

matter was directed to be listed today. Today also, there is no

representation for both sides, despite listing the matter under the

caption 'for orders'.

2. The appeal is of the year 2007. It appears that the appellant has

no interest to pursue the appeal.

3. Under these circumstances, this appeal is dismissed for default.

Miscellaneous Petitions, if any, pending in this appeal shall stand

closed. There shall be no order as to costs.

_______________________ Dr. SHAMEEM AKTHER, J

_______________________ NAGESH BHEEMAPAKA, J Date: 23.11.2022 MD