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Gadeela Chandra Reddy Chandraiah vs Gadeela Yella Reddy Yellaiah
2022 Latest Caselaw 6114 Tel

Citation : 2022 Latest Caselaw 6114 Tel
Judgement Date : 23 November, 2022

Telangana High Court

Gadeela Chandra Reddy Chandraiah vs Gadeela Yella Reddy Yellaiah on 23 November, 2022

Bench: G.Anupama Chakravarthy

THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY


             SECOND APPEAL No.1632 of 2011

JUDGMENT:

On 23.11.2022, a Memo was filed by the learned

counsel for the appellants reporting that the matter was

settled between the parties outside the Court. The learned

counsel for the appellants seeks permission to withdraw

the appeal and an endorsement is also made on the docket

to that effect.

2. Memo is recorded.

3. In view of the above, the second appeal is

dismissed as Withdrawn. No order as to costs.

4. Pending miscellaneous applications, if any, shall

stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 23.11.2022 Lk/smk

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