Citation : 2022 Latest Caselaw 6096 Tel
Judgement Date : 22 November, 2022
THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
CIVIL MISCELLANEOUS APPEAL No.497 of 2018
JUDGMENT:
Perused the award dated 26.06.2022 passed by the Lok
Adalat convened by the High Court Legal Services Committee.
As per the terms of compromise in the award, the
appellant/Insurance Company has agreed to withdraw the Civil
Miscellaneous Appeal. Therefore, in terms of the award dated
26.06.2022, this Civil Miscellaneous Appeal is disposed of.
Miscellaneous applications, if any pending, shall stands closed.
In the circumstances of the case, there shall be no order as to
the costs.
________________________________ A.VENKATESHWARA REDDY, J
22-11-2022 SA
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