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Reliance General Insurance ... vs S Venkanna Another
2022 Latest Caselaw 6093 Tel

Citation : 2022 Latest Caselaw 6093 Tel
Judgement Date : 22 November, 2022

Telangana High Court
Reliance General Insurance ... vs S Venkanna Another on 22 November, 2022
Bench: A.Venkateshwara Reddy
  THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

      CIVIL MISCELLANEOUS APPEAL No.458 of 2017

JUDGMENT:

Perused the award dated 26.06.2022 passed by the Lok

Adalat convened by the High Court Legal Services Committee.

As per the terms of compromise in the award, the

appellant/Insurance Company has agreed to withdraw the Civil

Miscellaneous Appeal. Therefore, in terms of the award dated

26.06.2022, this Civil Miscellaneous Appeal is disposed of.

Miscellaneous applications, if any pending, shall stands closed.

In the circumstances of the case, there shall be no order as to

the costs.

________________________________ A.VENKATESHWARA REDDY, J

22-11-2022 SA

 
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