Citation : 2022 Latest Caselaw 6088 Tel
Judgement Date : 22 November, 2022
THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
CIVIL MISCELLANEIOUS APPEAL No.221 OF 2014
JUDGMENT:
Perused the award dated 13.08.2022 passed by the Lok
Adalat convened by the High Court Legal Services Committee.
As per the terms of compromise in the award, the
appellant/Insurance Company has agreed to withdraw the Civil
Miscellaneous Appeal. Therefore, in terms of the award dated
26.06.2022, this Civil Miscellaneous Appeal is disposed of.
Miscellaneous applications, if any pending, shall stands closed.
In the circumstances of the case, there shall be no order as to
the costs.
________________________________ A.VENKATESWHARA REDDY, J
Dated: 22-11-2022 PL THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
CIVIL MISCELLANEIOUS APPEAL No.221 OF 2014 Dated: 22-11-2022
PL
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