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Chinthireddy Raja Prasada Reddy vs Mudigiri Samakka
2022 Latest Caselaw 6082 Tel

Citation : 2022 Latest Caselaw 6082 Tel
Judgement Date : 22 November, 2022

Telangana High Court

Chinthireddy Raja Prasada Reddy vs Mudigiri Samakka on 22 November, 2022

Bench: M.G.Priyadarsini

      THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

                      M.A.C.M.A. No. 1552 of 2014

JUDGMENT :

In view of the death of the counsel representing the appellant,

notice was issued to the appellant on 14.06.2022 either to engage a

counsel of his choice or to appear personally before this Court.

Having received the notice, so far, the appellant did not take any

steps nor appeared before this Court. It shows that the appellant is

not interested to prosecute the appeal.

Hence, the appeal stands dismissed for default. No order as to

costs.

Pending miscellaneous applications, if any, shall stand closed.

______________________________ JUSTICE M.G. PRIYADARSINI Date: 22.11.2022

tsr

THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A. No. 1552 of 2014

DATE: 22-11-2022

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