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Guggilla Poolachary vs M. Chandra Shekar Rao
2022 Latest Caselaw 6077 Tel

Citation : 2022 Latest Caselaw 6077 Tel
Judgement Date : 22 November, 2022

Telangana High Court

Guggilla Poolachary vs M. Chandra Shekar Rao on 22 November, 2022

Bench: M.G.Priyadarsini

       THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI


                     M.A.C.M.A.No.3520 of 2019
JUDGMENT:

Today, when the matter is taken up for hearing, the learned

counsel for the appellant submits that as per the instructions of

the appellant, he is not pressing the appeal.

Recording the submission of the learned counsel for the

appellant, the appeal stands dismised as not pressed. No costs.

Miscellaneous petitions, if any, pending shall stand closed.

_______________________ SMT. M.G.PRIYADARSINI, J 22.11.2022 Tsr

MGP, J Macma_3520_2019

THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

M.A.C.M.A.No.3520 of 2019

DATE:76 of 2014

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