Citation : 2022 Latest Caselaw 6027 Tel
Judgement Date : 21 November, 2022
THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
CIVIL MISCELLANEOUS APPEAL No.205 of 2008
JUDGMENT:
Perused the award dated 13.08.2022 passed by the Lok
Adalat convened by the High Court Legal Services Committee,
wherein the matter is settled in terms of compromise. As per
the terms of compromise, the Insurance Company has agreed to
withdraw the appeal. Having regard to the terms of
compromise, this Civil Miscellaneous Appeal is disposed of as
withdrawn. Miscellaneous applications, if any pending, shall
stands closed. In the circumstances of the case, there shall be
no order as to the costs.
________________________________ A.VENKATESHWARA REDDY, J
21-11-2022 SA
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