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The New India Assurance Company ... vs R Shankar Another
2022 Latest Caselaw 6007 Tel

Citation : 2022 Latest Caselaw 6007 Tel
Judgement Date : 19 November, 2022

Telangana High Court
The New India Assurance Company ... vs R Shankar Another on 19 November, 2022
Bench: A.Venkateshwara Reddy
  THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

      CIVIL MISCELLANEOUS APPEAL No.731 of 2017

JUDGMENT:

Heard. Perused the record. This matter is settled on

13.08.2022 before Lok Adalat convened by High Court Legal

Services Committee. As per the terms of award, the Insurance

Company has agreed to withdraw the appeal filed by it against

E.C.No.141 of 2016. Accordingly, in terms of the award dated

13.08.2022, this Civil Miscellaneous Appeal is disposed of.

Miscellaneous applications, if any pending, shall stands closed.

In the circumstances of the case, there shall be no order as to

the costs.

________________________________ A.VENKATESHWARA REDDY, J 19-11-2022 SA

 
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