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Smt.G.Bhagyalaxmi And Another, ... vs Smt.G.Satyamma And Another, East ...
2022 Latest Caselaw 5988 Tel

Citation : 2022 Latest Caselaw 5988 Tel
Judgement Date : 17 November, 2022

Telangana High Court
Smt.G.Bhagyalaxmi And Another, ... vs Smt.G.Satyamma And Another, East ... on 17 November, 2022
Bench: M.Laxman
             THE HON'BLE SRI JUSTICE M.LAXMAN
          CITY CIVIL COURT APPEAL No. 80 of 2009

JUDGMENT:

1. The learned counsel for the appellants filed a memo

seeking withdrawal of this appeal.

2. Recording the memo filed by the learned counsel for the

appellants, this City Civil Court Appeal is dismissed as

withdrawn. No costs. As a sequel, miscellaneous petitions, if

any, stands closed.

______________________

JUSTICE M.LAXMAN

17.11.2022 Dua

THE HON'BLE SRI JUSTICE M.LAXMAN

CITY CIVIL COURT APPEAL No. 80 of 2009

17.11.2022 Dua

 
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