Citation : 2022 Latest Caselaw 5986 Tel
Judgement Date : 17 November, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
CIVIL MISCELLANEOUS APPEAL No.929 of 2007
JUDGMENT: (Per Hon'ble Dr.SA,J)
No representation for both sides. Though the matter is
listed today under the caption "for orders" and passed over
for some time, there is no representation for the appellant. On
previous occasion also, there was no representation for the
appellant. It appears that the appellant has no interest to
pursue the appeal.
2. Under these circumstances, this Civil Miscellaneous
Appeal is dismissed for default.
Miscellaneous Petitions, if any, pending in this appeal
shall stand closed. No order as to costs.
______________________ Dr. SHAMEEM AKTHER, J
_______________________ NAGESH BHEEMAPAKA, J Date: 17.11.2022 scs
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