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Smt. K. Pushpamma vs K. Prakasham
2022 Latest Caselaw 5944 Tel

Citation : 2022 Latest Caselaw 5944 Tel
Judgement Date : 16 November, 2022

Telangana High Court

Smt. K. Pushpamma vs K. Prakasham on 16 November, 2022

Bench: P.Sree Sudha

      THE HON'BLE JUSTICE SMT P.SREE SUDHA

              APPEAL SUIT No.377 OF 2007


JUDGMENT:

[

When the matter was called on 18.10.2022, it was

specifically observed that there was no representation for

the appellants. Hence, the matter was posted to

14.11.2022 under the caption "for dismissal". Even today

also learned counsel for the appellants has not turned up

and failed to evince any interest to prosecute the case.

2. Hence, the Appeal Suit is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous petitions pending, if any,

shall stand closed.

_______________________________ JUSTICE SMT P.SREE SUDHA Date: 16.11.2022.

sus THE HON'BLE JUSTICE SMT P.SREE SUDHA

APPEAL SUIT No.377 OF 2007

16.11.2022 sus

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