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AS/363/2006
2022 Latest Caselaw 5943 Tel

Citation : 2022 Latest Caselaw 5943 Tel
Judgement Date : 16 November, 2022

Telangana High Court

AS/363/2006 on 16 November, 2022

Bench: P.Sree Sudha

      THE HON'BLE JUSTICE SMT P.SREE SUDHA

             APPEAL SUIT No.363 OF 2006


JUDGMENT:

When the matter was called on 18.10.2022, it was

specifically observed that there was no representation for

the appellant. Hence, the matter was posted to 14.11.2022

under the caption "for dismissal". Even today also learned

counsel for the appellant has not turned up and failed to

evince any interest to prosecute the case.

2. Hence, the Appeal Suit is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous petitions pending, if any,

shall stand closed.

_______________________________ JUSTICE SMT P.SREE SUDHA Date: 16.11.2022.

sus THE HON'BLE JUSTICE SMT P.SREE SUDHA

APPEAL SUIT No.363 OF 2006

16.11.2022 sus

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