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Suvarna Oil Corporation vs T.C.I.Finance Ltd
2022 Latest Caselaw 5941 Tel

Citation : 2022 Latest Caselaw 5941 Tel
Judgement Date : 16 November, 2022

Telangana High Court
Suvarna Oil Corporation vs T.C.I.Finance Ltd on 16 November, 2022
Bench: P.Sree Sudha
      THE HON'BLE JUSTICE SMT P.SREE SUDHA

             APPEAL SUIT No.4202 OF 2004


JUDGMENT:

[

When the matter was called on 08.11.2022, it was

specifically observed that there was no representation for

the appellants. Hence, the matter was posted to

14.11.2022 under the caption "for dismissal". Even today

also learned counsel for the appellants has not turned up

and failed to evince any interest to prosecute the case.

2. Hence, the Appeal Suit is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous petitions pending, if any,

shall stand closed.

_______________________________ JUSTICE SMT P.SREE SUDHA Date: 16.11.2022.

sus THE HON'BLE JUSTICE SMT P.SREE SUDHA

APPEAL SUIT No.4202 OF 2004

16.11.2022 sus

 
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