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Pebbeti Pedda Kistanna vs J.Krishna Reddy
2022 Latest Caselaw 5932 Tel

Citation : 2022 Latest Caselaw 5932 Tel
Judgement Date : 16 November, 2022

Telangana High Court
Pebbeti Pedda Kistanna vs J.Krishna Reddy on 16 November, 2022
Bench: P.Sree Sudha
      THE HON'BLE JUSTICE SMT P.SREE SUDHA

              APPEAL SUIT No.713 OF 2006


JUDGMENT:

[

When the matter was called on 18.10.2022, it was

specifically observed that there was no representation for

the appellants. Hence, the matter was posted to

14.11.2022 under the caption "for dismissal". Even today

also learned counsel for the appellants has not turned up

and failed to evince any interest to prosecute the case.

2. Hence, the Appeal Suit is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous petitions pending, if any,

shall stand closed.

_______________________________ JUSTICE SMT P.SREE SUDHA Date: 16.11.2022.

sus THE HON'BLE JUSTICE SMT P.SREE SUDHA

APPEAL SUIT No.713 OF 2006

16.11.2022 sus

 
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