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Sama Ram Reddy vs S. Muttam Reddy
2022 Latest Caselaw 5931 Tel

Citation : 2022 Latest Caselaw 5931 Tel
Judgement Date : 16 November, 2022

Telangana High Court

Sama Ram Reddy vs S. Muttam Reddy on 16 November, 2022

Bench: P.Sree Sudha

      THE HON'BLE JUSTICE SMT P.SREE SUDHA

              APPEAL SUIT No.433 OF 2006


JUDGMENT:

[

When the matter was called it was specifically

observed that the appellants were absent continuously.

Hence, the matter was posted to 18.10.2022 under the

caption "for dismissal". Even today also learned counsel for

the appellants has not turned up and failed to evince any

interest to prosecute the case.

2. Hence, the Appeal Suit is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous petitions pending, if any,

shall stand closed.

_______________________________ JUSTICE SMT P.SREE SUDHA Date: 16.11.2022.

sus THE HON'BLE JUSTICE SMT P.SREE SUDHA

APPEAL SUIT No.433 OF 2006

16.11.2022 sus

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