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G. Krishna Rao vs State Bank Of Hyderabad
2022 Latest Caselaw 5930 Tel

Citation : 2022 Latest Caselaw 5930 Tel
Judgement Date : 16 November, 2022

Telangana High Court

G. Krishna Rao vs State Bank Of Hyderabad on 16 November, 2022

Bench: P.Sree Sudha

      THE HON'BLE JUSTICE SMT P.SREE SUDHA

             APPEAL SUIT No.3183 OF 2004


JUDGMENT:

present.

2. When the matter was listed on 08.11.2022 under the

caption "for dismissal", learned counsel for the appellant

has not turned up and failed to evince any interest to

prosecute the case.

3. Hence, the Appeal Suit is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous petitions pending, if any,

shall stand closed.

_______________________________ JUSTICE SMT P.SREE SUDHA Date:16.11.2022.

sus THE HON'BLE JUSTICE SMT P.SREE SUDHA

APPEAL SUIT No.3183 OF 2004

16.11.2022 sus

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