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D.Ravi Krishna vs M/S.Can Fine Homes Limited,
2022 Latest Caselaw 5929 Tel

Citation : 2022 Latest Caselaw 5929 Tel
Judgement Date : 16 November, 2022

Telangana High Court

D.Ravi Krishna vs M/S.Can Fine Homes Limited, on 16 November, 2022

Bench: P.Sree Sudha

      THE HON'BLE JUSTICE SMT P.SREE SUDHA

             APPEAL SUIT No.2839 OF 2004


JUDGMENT:

[

When the matter was called on 04.11.2022, it was

specifically observed that there was no representation for

the appellant. Hence, the matter was posted to 14.11.2022

under the caption "for dismissal". Even today also learned

counsel for the appellant has not turned up and failed to

evince any interest to prosecute the case.

2. Hence, the Appeal Suit is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous petitions pending, if any,

shall stand closed.

_______________________________ JUSTICE SMT P.SREE SUDHA Date: 16.11.2022.

sus THE HON'BLE JUSTICE SMT P.SREE SUDHA

APPEAL SUIT No.2839 OF 2004

16.11.2022 sus

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