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Pachva Venkateswarlu vs Gurram Venkateswara Rao
2022 Latest Caselaw 5848 Tel

Citation : 2022 Latest Caselaw 5848 Tel
Judgement Date : 15 November, 2022

Telangana High Court

Pachva Venkateswarlu vs Gurram Venkateswara Rao on 15 November, 2022

Bench: Sambasivarao Naidu

 THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

       CIVIL MISCELLANEOUS APPEAL NO.1 of 2021

JUDGMENT :

No representation for the appellants.

2. On the previous dates of hearing, this Court was

informed that the parties are trying for compromise.

Though the matter was listed under the caption 'for

dismissal' none represented the appellants.

3. Therefore, this appeal is dismissed for non-

prosecution.

Pending miscellaneous applications, if any, shall

stand closed. No costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU

DATED 15.11.2022 YNK/SSM THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

CIVIL MISCELLANEOUS APPEAL NO.1 of 2021

DATED 15.11.2022

YNK/SSM

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