Citation : 2022 Latest Caselaw 5787 Tel
Judgement Date : 11 November, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
CIVIL MISCELLANEOUS APPEAL No.784 OF 2007
JUDGMENT: (Per Hon'ble Dr.SA,J)
Despite listing the matter under the caption 'for orders', there is
no representation for both sides.
2. The appeal is of the year 2007. The subject Suit is of the year
1998. It appears that the appellants have no interest to pursue the
appeal.
3. Under these circumstances, this appeal is dismissed for default.
Miscellaneous Petitions, if any, pending in this appeal shall stand
closed. There shall be no order as to costs.
_______________________ Dr. SHAMEEM AKTHER, J
_______________________ NAGESH BHEEMAPAKA, J Date: 11.11.2022 MD
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