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P. Gattaiah vs C. Rajaposshalu
2022 Latest Caselaw 5783 Tel

Citation : 2022 Latest Caselaw 5783 Tel
Judgement Date : 11 November, 2022

Telangana High Court

P. Gattaiah vs C. Rajaposshalu on 11 November, 2022

Bench: P.Sree Sudha

      THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                     A.S.No.1191 of 2004

JUDGMENT

When the matter is taken up for hearing, there

is no representation for the appellants.

On 23.06.2022 and 08.06.2022, there is no

representation for the appellants and therefore, the

matter was directed to be listed under the caption 'for

dismissal'. Today also, there is no representation for

the appellants. Therefore, this Court is of the

considered view that the appellants are not interested

to pursue the litigation.

Hence, the Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 11.11.2022 SSM/VSU

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